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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Agricultural Farming Corporation Rules, 1973

(2)On the death of an agriculturist member, any member of the family of the deceased may undertake to join the Corporation and abide by its terms and conditions and on being admitted to be a member in place of the deceased he may take over the shares of the deceased.