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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2) in Tamil Nadu Panchayats Building Rules, 1997

(2)Where a latrine provided is of a hand removal type such latrine shall not be provided with trap doors opening into conservancy lane or a street. As far as possible, independent means of access should be provided to the conservancy cleaning staff for entering the latrine and for undertaking the cleaning operations.