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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(3)(ii) in The Tamil Nadu Prevention Of Begging Act, 1945

(ii)if a lunatic, in an asylum established or licensed under Section 84 of the Indian Lunacy Act , 1912 (Central Act 4 of 1912) and notified to be a special home under clause (2) of Section 2.