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Jammu & Kashmir High Court

Dr. Posh Charak And Others vs Union Territory Of J&K And Others on 15 March, 2023

                                                                                      Sr. No. 44

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                     WP(C) No. 624/2023

           Dr. Posh Charak and others                                  ....Petitioner(s)/Appellant(s)

                                   Through :- Mr. Ajay Sharma, Advocate


                          V/s
           Union Territory of J&K and others                                     ....Respondent(s)

                                  Through :-     Mr. Virender Dev Singh, Assisting Counsel vice
                                                 Ms. Monika Kohli, Sr. AAG for R-1 and 3

                               HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
           Coram:
                               HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
                                                      ORDER

15.03.2023 Notice.

Mr. Virender Dev Singh, learned counsel appearing vice Ms. Monika Kohli, learned Sr. AAG accepts notice on behalf of respondent Nos. 1 and 3. Notice will now go to remaining respondents.

List on 16.05.2023.

Meanwhile, response if any, be filed.



                                                   (Rajesh Sekhri)            (Tashi Rabstan)
                                                          Judge                    Judge
           Jammu:
           15.03.2023
           Pawan Angotra




PAWAN ANGOTRA
2023.03.16 10:56
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