Jammu & Kashmir High Court
Dr. Posh Charak And Others vs Union Territory Of J&K And Others on 15 March, 2023
Sr. No. 44
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 624/2023
Dr. Posh Charak and others ....Petitioner(s)/Appellant(s)
Through :- Mr. Ajay Sharma, Advocate
V/s
Union Territory of J&K and others ....Respondent(s)
Through :- Mr. Virender Dev Singh, Assisting Counsel vice
Ms. Monika Kohli, Sr. AAG for R-1 and 3
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
Coram:
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
15.03.2023 Notice.
Mr. Virender Dev Singh, learned counsel appearing vice Ms. Monika Kohli, learned Sr. AAG accepts notice on behalf of respondent Nos. 1 and 3. Notice will now go to remaining respondents.
List on 16.05.2023.
Meanwhile, response if any, be filed.
(Rajesh Sekhri) (Tashi Rabstan)
Judge Judge
Jammu:
15.03.2023
Pawan Angotra
PAWAN ANGOTRA
2023.03.16 10:56
I attest to the accuracy and
integrity of this document