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Delhi High Court - Orders

Dr. Amit Narayan Pothare vs National Medical Council & Anr on 24 December, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-26
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 11142/2020 & CM APPLs. 34770-71/2020
     DR. AMIT NARAYAN POTHARE                    ... Petitioner
                      Through  Mr.Gaurav Duggal, Adv.
                      versus
     NATIONAL MEDICAL COUNCIL
     & ANR.                                      ... Respondents
                      Through  Mr.T.Singhdev,          Ms.Sumangla
                               Swami, Advs. for NMC/R-1.

        CORAM:
        HON'BLE MR. JUSTICE JAYANT NATH
                    ORDER

% 24.12.2020 This hearing is conducted through video conferencing.

Issue notice. Learned counsel for the respondent No.1/National Medical Commission accepts notice.

Despite service of advance copy, none has appeared for respondent No.2.

Issue notice to respondent No.2 returnable for 08.01.2021. List on 08.01.2021 in the category of fresh matters.

JAYANT NATH, J.

DECEMBER 24, 2020/st