Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Puducherry - Subsection Section 10(1) in The Puducherry Prevention Of Anti-Social Activities Act, 2008 (1)The Government shall, whenever necessary, constitute one or more Advisory Boards for the purposes of this Act.
