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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(1)The Commission may permit any recognised association, forum or other bodies corporate or any group of consumers to participate in any proceedings before the Commission in such manner, as the Commission considers appropriate.