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[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

Greater Bengaluru City Corporation -

Section 128(2)(v) in Bangalore Water Supply and Sewerage Act, 1964

(v)in section 368, the words "and supply of water to" and "and water closets, earth closets, privies, ash pits and cess pool in connection with buildings and the keeping of water closets supplied with sufficient water for flushing" shall be omitted.