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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(6) in Punjab State Veterinary Council Rules, 1997

(6)All the envelopes received from the electors after the specified date and hour shall be rejected. The Returning Officer, therefore, shall indicate on the envelopes date and time of receipt of it by him.