Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 7 in United Provinces Melas Act, 1938 7. Power to licence. - The District Magistrate may, by rule, prescribe fees on payment, of which and conditions subject to which' any person or class of persons may be licensed to ply any profession, trade or calling in the mela area.
