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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Chattisgarh - Subsection

Section 62(c) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(c)been paying the salaries for academic staff as per University Grants Commission scales to the extent possible and Government scale for non-teaching staff;