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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(1)Outside each polling station, there shall be displayed prominently -
(a)a notice, specifying the polling area, the list of voters entitled to vote at the polling station and where the polling station has more than one polling booth, at each of such booth, the description of the voters allotted to such booth, and
(b)a copy of the list of contesting candidates alongwith the symbols allotted to each of them.