Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 50] [Entire Act] United Province - Section Section 2 in Dekkhan Agriculturists' Relief Act, 1879 2. See now Act 5 of 1908. 3 Ins. by Act 23 of 1881, s. 12. 4 Ins. by Act 23 of 1886, s. 9. 5 See now the Indian Registration Act, 1908 (16 of 1908 ). officer acting under the said Act, or in any public office, or shall be authenticated by any public officer.
