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[Cites 0, Cited by 54] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(g) in The Juvenile Justice (Care and Protection of Children) Act, 2000

(g)[ make an order directing the juvenile to be sent to a special home for a period of three years: [ Substituted by Act 33 of 2006, Section 12, for Clause (g) (w.e.f. 22-8-2006).</p>]