Bombay High Court
Adarsha Dnyan Prakash Shikshan ... vs Ku. Kalpana Rambhau Ruikar And Others on 29 August, 2018
Author: Rohit B. Deo
Bench: R. B. Deo
wp5249of17.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION 5249 OF 2017
(Adarsha Dnyan Prakash Shikshan Sanstha...vs.. Ku. Kalpana Rambhau Ruikar,
Bhandara & ors.)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
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Mrs. Radhika D. Raskar, counsel for petitioner.
CORAM: ROHIT B. DEO, J.
DATE : 29 August, 2018 th Heard.
2 Issue notice to respondents returnable on 12.9.2018.
3 Shri N.S. Rao, the learned AGP waives service on behalf of respondents 3 to 5. 4 This writ petition be heard alongwith other connected matters.
JUDGE RSB ::: Uploaded on - 30/08/2018 ::: Downloaded on - 31/08/2018 00:02:02 :::