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Delhi High Court - Orders

Santini Simone vs Deptt Of Customs on 6 August, 2020

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~13
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.A. 1088/2017 & CRL. M. (BAIL) 7501/2020

                                 SANTINI SIMONE                                    ..... Appellant
                                                    Through Mr Akshay Bhandari, Mr Dignvijay
                                                    Singh, Advocate.

                                                    versus

                                 DEPTT OF CUSTOMS                          ..... Respondent
                                              Through Mr Satish Aggarwala, Senior Standing
                                              Counsel with Mr Gagan Vaswani, Advocate for
                                              Customs.
                                               Mr Amit Gupta, Amicus Curiae.


                                 CORAM:
                                 HON'BLE MR. JUSTICE VIBHU BAKHRU
                                              ORDER

% 06.08.2020 [Hearing held through videoconferencing] List for further proceedings on 07.08.2020.

VIBHU BAKHRU, J AUGUST 06, 2020 pkv Signature Not Verified Signed By:DUSHYANT RAWAL Location: Signing Date:06.08.2020 21:52:30