Delhi High Court - Orders
Santini Simone vs Deptt Of Customs on 6 August, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 1088/2017 & CRL. M. (BAIL) 7501/2020
SANTINI SIMONE ..... Appellant
Through Mr Akshay Bhandari, Mr Dignvijay
Singh, Advocate.
versus
DEPTT OF CUSTOMS ..... Respondent
Through Mr Satish Aggarwala, Senior Standing
Counsel with Mr Gagan Vaswani, Advocate for
Customs.
Mr Amit Gupta, Amicus Curiae.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 06.08.2020 [Hearing held through videoconferencing] List for further proceedings on 07.08.2020.
VIBHU BAKHRU, J AUGUST 06, 2020 pkv Signature Not Verified Signed By:DUSHYANT RAWAL Location: Signing Date:06.08.2020 21:52:30