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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(v) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(v)The member who has drawn number 1 in case of committee consisting of three members and the members who have drawn numbers 1 and 2 in case of a committee consisting of six numbers and numbers 1, 2 and 3 in case of a committee consisting of the nine members, shall retire one year after the respective dates of their election as members of the committee.