Supreme Court - Daily Orders
Jarnail Singh vs Lachhmi Narain Gupta . on 30 August, 2018
Bench: Chief Justice, Kurian Joseph, Rohinton Fali Nariman, Sanjay Kishan Kaul, Indu Malhotra
SLP(C) 30621/2011
1
ITEM NO.501 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.30621/2011
(Arising out of impugned final judgment and order dated 15-07-2011
in CWP No. 13218/2009 passed by the High Court of Punjab & Haryana
at Chandigarh)
JARNAIL SINGH & ORS. Petitioner(s)
VERSUS
LACHHMI NARAIN GUPTA . & ORS. Respondent(s)
WITH S.L.P.(C) No.31735/2011 (IV-B)
S.L.P.(C) No.35000/2011 (IV-B)
S.L.P.(C) No.4831/2012 (XV)
(With appln.(s) for direction, exemption from filing O.T. and
impleadment and intervention)
S.L.P.(C) No.2839/2012 (IX)
S.L.P.(C) No.5860/2012 (IX)
S.L.P.(C) No.5859/2012 (IX)
S.L.P.(C) No.30841/2012 (IX)
S.L.P.(C) No.8327/2014 (IV-B)
S.L.P.(C) No.6915/2014 (IV-B)
S.L.P.(C) Nos.16710-16711/2014 (IV-B)
S.L.P.(C) No.33163/2014 (IV-B)
S.L.P.(C) No.23344/2014
S.L.P.(C) Nos.23339-23340/2014
S.L.P.(C) No.21343/2015
C.A. Nos.4562-4564/2017
(With appln.(s) for appropriate orders/direction and impleading
party)
S.L.P.(C) No.25191/2015
(With appln.(s) for stay, exemption from filing O.T., permission to
file annexures and permission to file additional documents)
C.A. No.4880/2017
C.A. Nos.4878-4879/2017
S.L.P.(C) No.31191/2015
(With appln.(s) for stay, exemption from filing O.T., permission to
file annexures, permission to file additional documents and
Signature Not Verified
clarification/direction)
Digitally signed by
CHETAN KUMAR
Date: 2018.08.30
C.A. Nos.4876-4877/2017
17:15:15 IST
Reason:
C.A. No.4881/2017
S.L.P.(C) No.33688/2015
C.A. No.4882/2017
CONMT.PET.(C) 314/2016 In S.L.P.(C) No.4831/2012
SLP(C) 30621/2011
2
(With appln.(s) for intervention)
C.A. No.5247/2016
C.A. No.11817/2016
C.A. No.11816/2016
C.A. No.11820/2016
T.P.(C) No.608-609/2017
C.A. No.4833/2017
(With appln.(s) for permission to appear and argue in person)
C.A. No.701-704/2017
C.A. No.11822-11825/2016
C.A. No.11837-11840/2016
C.A. No.11842-11845/2016
C.A. No.11829-11832/2016
C.A. No.11847-11850/2016
C.A. No.11828/2016
CONMT.PET.(C) No.11/2017 In S.L.P.(C) Nos.19765/29015 @ S.L.P.(C)
Nos.19765-19767/2015
CONMT.PET.(C) No.13/2017 In S.L.P.(C) Nos.19767/29015 @ S.L.P.(C)
Nos.19765-19767/2015
(With appln.(s) for clarification/direction)
S.L.P.(C) No.10638/2017
S.L.P.(C) CC No.6821/2017
(With appln.(s) for c/delay)
S.L.P.(C) No.17491/2017
S.L.P.(C) No.18844/2017
(With appln.(s) for c/delay and interim relief)
S.L.P.(C) Nos.19422-19423/2017
(With appln.(s) for c/delay and interim relief)
S.L.P.(C) No.24681/2017
Diary No.28776/2017
Diary No.29066/2017
Diary No.30189/2017
(With appln.(s) for exemption from filing c/c of the impugned
judgment, exemption from filing O.T., permission to file SLP/TP and
permission to file additional documents)
Diary No.31145/2017
(With appln.(s) for c/delay)
S.L.P.(C) No.28446-28447/2017
(With appln.(s) for exemption exemption from filing O.T.,
permission to file lengthy list of dates and permission to file
additional documents)
S.L.P.(C) No.28306/2017
(With appln.(s) for c/delay, exemption from filing c/c of the
impugned judgment, exemption from filing O.T., c/delay in refiling
and permission to file lengthy list of dates and permission to file
additional documents and intervention)
Diary No.33481/2017
(With appln.(s) for c/delay, exemption from filing c/c of the
impugned judgment, exemption from filing O.T.)
S.L.P.(C) No.33481/2017
S.L.P.(C) No.30942/2017
(With appln.(s) for exemption from filing c/c of the impugned
SLP(C) 30621/2011
3
judgment and exemption from filing O.T.)
Diary No.33488/2017
(With appln.(s) for c/delay, exemption from filing O.T. and
permission to file SLP/TP)
Diary No.34271/2017
Diary No.34520/2017
Diary No.35324/2017
Diary No.35577/2017
Diary No.35818/2017
Diary No.36305/2017
(With appln.(s) for c/delay, exemption from filing O.T. and
permission to file SLP/TP)
Diary No.36377/2017
(With appln.(s) for c/delay in filing, exemption from filing c/c of
the impugned judgment, permission to file SLP, permission to file
lengthy list of dates and permission to file additional documents)
S.L.P.(C) No.31288/2017
(With appln.(s) for permission to file additional documents/facts)
Diary No.38895/2017
Diary No.42413/2017
(With appln.(s) for c/delay, exemption from filing c/c of the
impugned judgment, exemption from filing O.T., c/delay in refiling
and permission to file lengthy list of dates)
Diary No.619/2018
Diary No.969/2018
Diary No.971/2018
Diary No.1042/2018
Diary No.1046/2018
Diary No.1584/2018
Diary No.2677/2018
Diary No.7243/2018
S.L.P.(C) No.16469/2018
(For interim relief)
S.L.P.(C) No.18925/2018
(With appln.(s) for exemption from filing O.T., permission to file
SLP/TP and permission to file additional documents)
Diary No.22349/2018
(With appln.(s) for c/delay in filing SLP, exemption from filing
c/c of the impugned judgment and interim relief)
S.L.P.(C) No.22985/2018
(With appln.(s) for substitution and interim relief)
Date : 30-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDU MALHOTRA
SLP(C) 30621/2011
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For Petitioner(s)
Mr. Chandra Bhushan Prasad, AOR
Mr. Shantanu Krishna, AOR
Mr. Ajit Wagh, Adv.
Mr. Apoorv Shukla, Adv.
Mr. Ashok K. Mahajan, AOR
Mr. Mohan Pandey, AOR
Mr. K.N. Rai, AOR
Ms. Ruchi Kohli, AOR
Mr. K.K. Venugopal, AG
Mr. P.K. Mullick, Adv.
Mr. G.S. Makkar, Adv.
Mrs. Anil Katiyar, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. K.K. Venugopal, AG
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Ankur Talwar, Adv.
Mr. R. Balasubramanian, Adv.
Mr. Rohit Bhatt, Adv.
Mr. P.K. Mullick, Adv.
Ms. Kanika Saran, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. P.S. Patwalia, Sr. Adv.
Mr. Manan Kumar Mishra, AAG
Mr. Subodeep Roy, AOR
Mr. Rituraj Biswas, Adv.
Ms. Natasha Dalmia, Adv.
Ms. Harishika Verma, Adv.
Mr. Sayooj Mohan Das, Adv.
Mr. Dinesh Rattan Bhardwaj, AOR
Dr. Ashutosh Garg, Adv.
Mr. P.S. Patwalia, Sr. Adv.
Ms. Abha R. Sharma, AOR
Mr. D.S. Parmar, Adv.
Ms. Sujeeta Srivastava, Adv.
Mr. Ankit Mishra, Adv.
Ms. Hanshika Verma, Adv.
SLP(C) 30621/2011
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Ms. Natasha, Adv.
Mr. A. Mariarputham, Sr. Adv.
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Mr. Yusuf Khan, Adv.
Ms. Geetanjali, Adv.
M/s. Arputham Aruna and Co.
Mr. Som Raj Choudhury, AOR
Mr. Prashant Kumar, Adv.
Mr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Murari Lal, Adv.
Mr. K.C. Lamba, Adv.
Mr. Deepak Jain, Adv.
Mrs. Jaspreet A., Adv.
Ms. Prabhleen Kaur, Adv.
Ms. A. Sumathi, AOR
Mr. Purushendra Kaurav, Adv. Gen.
Mr. Saurabh Mishra, AAG
Mr. Arjun Garg, AOR
Mr. Devansh Shrivastava, Adv.
Ms. Indira Jaising, Sr. Adv.
Ms. Ajita Sharma, Adv.
Mr. Sumit Pachkhande, Adv.
Mr. Nagesh Gajghate, Adv.
Ms. Shashi Kiran, AOR
Mr. Satish Chandra, Adv.
Sana Mujawar, Adv.
Mr. Satish Chandra, Adv.
Mr. Manoj Jain, Adv.
Mr. Arjun Sain, Adv.
Mr. Prakash Sharma, Adv.
Mohd. Naved, Adv.
Mr. Pankaj Sharma, Adv.
Ms. Prerna Mehta, AOR
Mr. B. Krishna Prasad, AOR
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Manoj Gorkela, Adv.
Mr. Pranja Kishore, Adv.
Mr. S. Nithin, Adv.
M/s. Gorkela Law Office
SLP(C) 30621/2011
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Mr. Rupinder Singh Suri, Sr. Adv.
Mr. Varun Khanna, Adv.
Mr. Aditya Giri, Adv.
Mr. Manoj Gorkela, Adv.
Mr. Alok Singh, Adv.
Mr. Sahil, Adv.
Mr. Prakash Sharma, Adv.
M/s. Gorkela Law Office
Mr. Nidhesh Gupta, Sr. Adv.
Mr. Manoj Gorkela, Adv.
Ms. Vriti Gujral, Adv.
Ms. Pallavi Singhi, Adv.
Mr. Sahil, Adv.
Mr. Alok Singh, Adv.
Mr. Prakash Sharma, Adv.
for M/s. Gorkela Law Office
Mr. Salman Khurshid, Sr. Adv.
Mr. Manoj Gorkela, Adv.
Mr. Sahil, Adv.
Mr. Alok Singh, Adv.
Mr. Prakash Sharma, Adv.
Mohammad Ibrahim, Adv.
Ms. Lubna Naaz, Adv.
Mrs. Kunika, Adv.
M/s. Gorkela Law Office
Mr. Aniruddha P. Mayee, AOR
Mr. R.L. Vanjarani, Sr. Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Dr. (Mrs.) Vipin Gupta, AOR
Mr. Shreekant N. Terdal, AOR
Ms. Indira Jaising, Sr. Adv.
Mr. Aakarsh K., Adv.
Mr. Pratik R. Bombarde, AOR
Ms. Ajita Sharma, Adv.
Mr. Pradeep S. Wthore, Adv.
Mr. Abhishek Kumar, Adv.
Mr. Jitendra Ashok, Adv.
M/s. S.M. Jadhav & Co.
Mr. S.B. Pawar, Adv.
Mr. Shriram Pingale, Adv.
Mr. Sagar Pawan, Adv.
Mr. Pratik Gaurav, Adv.
SLP(C) 30621/2011
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Ms. Sneha Iyer, Adv.
Ms. Deepa Kulkarni, Adv.
Ms. Suvrna Ganu, Adv.
Mr. Nishant Ramakantraw Katneshwarkar, AOR
Dr. Rajiv Dhawan, Sr. Adv.
Mr. Atul Yeshwant Chitale, Sr. Adv.
Mr. Gurjyot Sethi, Adv.
Ms. Shivangi Khanna, Adv.
Ms. Tanvi Kakar, Adv.
Mr. Abhijat P. Medh, AOR
Mr. M. Vijaya Bhaskar, AOR
Mr. Sunil Kumar, Adv.
Mr. Gaya Prasad, Adv.
Mr. Randhir Singh, Adv.
Mr. Satya Prakash Gautam, Adv.
Ms. Olivia Bang, Adv.
Mr. D. Kumanan, Adv.
Mr. Pulkit Tare, Adv.
Mr. Satya Mitra, AOR
Mr. Arvind S. Avhad, AOR
Mr. P.K. Jayakrishnan, AOR
Mr. R.S.M. Kalky, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Ram Kishan, Adv.
Mr. Sat Narain, Adv.
Dr. Gunratan Sadavarte, Adv.
Dr. Jay Shree L. Patil, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Pankaj Kumar Shukla, Adv.
Mr. Makrand Pratap Singh, Adv.
Mr. Mukesh Verma, Adv.
Mr. Raj Singh Rana, AOR
Mr. Rakesh V. Rathod, Adv.
Mr. Dinesh P. Rajbhar, Adv.
Ms. Anzu K. Varkey, AOR
Mr. Prashant R. Dahat, Adv.
Mr. T.R.B. Sivakumar, AOR
Mr. Shreyas G., Adv.
For Respondent(s) Mr. K.K. Venugopal, AG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. P.K. Mullick, Adv.
Mr. B. Krishna Prasad, AOR
SLP(C) 30621/2011
8
Mr. Gopal Sankaranarayanan, Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. Shrey Patnaik, Adv.
Ms. Aishwarya Kane, Adv.
Ms. N. Annapoorani,AOR
Mr. Soumya Chakraborty, Sr. Adv.
Mr. Pankaj Sharma, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Karan Khanna, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Bhaskar Aditya, Adv.
Mr. Aniket Bhattacharya, Adv.
Ms. Ruchi Kohli, AOR
Mr. Pradeep Aggarwal, Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. Paban Sharma, Adv.
Mr. Anirudh Sharma, Adv.
Mr. Ram Niwas, Adv.
Mr. R.S. Chauhan, Adv.
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Niranjana Singh, Adv.
Mrs. Anil Katiyar, AOR
Mr. A. Subba Rao, AOR
Mr. K.L.D.S. Vinober, Adv.
Mr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Chand Kiran, Adv.
Ms. Shashi Kiran, AOR
Mr. Anuj Saxena, Adv.
Ms. Payal Gaikwad, Adv.
Mr. Satpal Singh, AOR
Mr. S.N. Bhat, AOR
Mr. Prashant Bhushan, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Amarendra Sharan, Sr. Adv.
Mr. Amit Anand Tiwari, AOR
Ms. Shakun Sharma, Adv.
SLP(C) 30621/2011
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Ms. Harshal Gupta, Adv.
Mr. N. Raja Senthoor Pandian, Adv.
Mr. Vivek Singh, Adv.
Mr. Harshal Gupta, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. Sushil Karanjkar, Adv.
Mr. K.N. Rai, AOR
Mr. Kuldip Singh, AOR
Mr. Dinesh Dwivedi, Sr. Adv.
Mr. P. Soma Sundaram, AOR
Mr. Chandan Kumar, Adv.
Mr. Rituraj Choudhary, Adv.
Ms. Sujaya Bardhan, Adv.
Mr. Krishnam Mishra, Adv.
Mr. Nishant Singh, Adv.
Mr. Yasharth Kant, Adv.
Dr. Rajeev Dhawan, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Prakash Pandey, Adv.
Mr. Sanjeev Kumar Choudhary, Adv.
Mr. Aniruddha P. Mayee, AOR
Ms. Kiran Suri, Sr. Adv.
Mr. Parimal Kumar, Adv.
Mr. S.J. Amith, Adv.
Ms. Aishwarya Kumar, Adv.
Mr. Krishan Kumar, Adv.
Mrs. Vipin Gupta, AOR
Mr. Sailash Madiyal, AOR
Mr. Sudhanshu Prakash, Adv.
Ms. V. Lakshmi Narayan, Sr. Adv.
Mr. Dinesh K. Garg, Adv.
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, AOR
Mr. Deepak Mishra, Adv.
Mr. Sriniwas Babu, Adv.
Mr. N. Premraj, Adv.
Mr. Anil Kumar Mishra, AOR
Mr. Anuj Singh, Adv.
Ms. Aishwarya Bhati, AAG
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
SLP(C) 30621/2011
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Mr. Ravindra Kumar, AOR
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Ms. Aditi Gupta, Adv.
Mr. Ibad Mushtaq, Adv.
Ms. Kauser Husain, Adv.
Mr. Pranjal Kishore, Adv.
Mr. Abdul Qadir, Adv.
M/s. Arputham Aruna and CO.
Ms. A. Sumathi, AOR
Mr. Samir Ali Khan, AOR
Mr. M. Shoeb Alam, AOR
Respondent in-person
Mr. Umesh Pratap Singh, Adv.
Captain Gurvinder Singh, Adv.
Ms. Vivya Nagpal, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Aniket Bhattacharya, Adv.
Mr. Bhaskar Aditya, Adv.
Mr. Gaurav Kejriwal, AOR
Mr. Sandeep Devashish Das, AOR
Mr. Prateek Rusia, Adv.
Mr. Gaurav Agrawal, AOR
Mr. B. Sridhar, AOR
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Suyash Mohan Guru, Adv.
Ms. Sansriti Pathak, Adv.
Mr. Sarvesh Singh Baghel, Adv.
Mr. K.B. Baghel, Adv.
Mr. Suyash Mohan Guru, Adv.
Ms. Lalita Kaushik, AOR
Mr. Vardhman Kaushik, Adv.
Mr. Amol Srivastava, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Naresh Kaushik, Adv.
Mr. Nishant Gautam, Adv.
Mr. Karn Deo Baghel, Adv.
Mr. Omungraj Gupta, Adv.
Mr. Manoj Joshi, Adv.
Devi K. Singh, Adv.
SLP(C) 30621/2011
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Mr. S.K. Gangele, Adv.
Mr. Vivek Jaswal, Adv.
Mr. Dhruv Joshi, Adv.
Ms. Lalita Kaushik, AOR
Mr. K.K.L. Gautam, Adv.
Mr. Abhishek Kr. Suman, Adv.
Mr. Rahul M., Adv.
Mr. R.R. Bag, Adv.
Mr. Sanjeev Maolhotra, AOR
Mr. M.K. Dua, AOR
Mr. Gopal Singh, AOR
Ms. Amita Singh Kalkal, AOR
Mr. Puneet Jain, Adv.
Mr. Abhinav gupta, Adv.
Mr. Harsh Jain, Adv.
Ms. Christi Jain, AOR
Ms. Vineeta Meghrajani, Adv.
Mr. Vishwa Pal Singh, AOR
Dr. Rajeev Dhawan, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Prakash Pandey, Adv.
Mr. Sanjeev Kumar Choudhary, Adv.
Mr. Smarhar Singh, AOR
Ms. Priya Sharma, Adv.
Mr. Prathvi Raj Chauhan, Adv.
Ms. Suchitra Atul Chitale, AOR
Mr. Ravindra Keshavrao Adsure, AOR
Dr. M.P. Raju, Adv.
Mr. M. Vijaya Bhaskar, AOR
Mr. Sunil Kumar, Adv.
Mr. S.P. Singh, Adv.
Dr. Rajiv Dhawan, Sr. Adv.
Mr. Atul Yeshwant Chitale, Sr. Adv.
Mrs. Suchitra A. Chitale, Adv.
Mr. Gurjyot Sethi, Adv.
Ms. Shivangi Khanna, Adv.
Ms. Tanvi Kakar, Adv.
Mr. Abhijat P. Medh, AOR
Mr. Nikhilesh Ramachandran, AOR
SLP(C) 30621/2011
12
Mr. Shekhar Naphade, Sr. Adv.
Mr. Sanjay Kharde, Adv.
Mr. Samrat Shinde, Adv.
Mr. Abhikalp Pratap Singh, Adv.
Mr. Prateek Rusia, Adv.
Mr. Sunil Kumar Verma, AOR
Mr. Avijit Bhattacharjee, AOR
Mrs. Upma Shrivastava, Adv.
Mr. Ajoy Kr. Ghosh, Adv.
Mr. Nitin Deorao Meshram, Adv.
Mr. Ranbir Singh Yadav, AOR
Mr. Sagar Kushwah, Adv.
Mr. Chandan Ramamurthi, AOR
Mr. Manoj R. Sinha, Adv.
Mr. Prashant R. Dahat, Adv.
Mr. Venkateswara Rao Anumolu, Adv.
Mr. Sant Ranjan Das, Adv.
Mr. Anindo Mukherjee, Adv.
Ms. Sarla Chandra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Hearing concluded.
Judgment reserved.
(Chetan Kumar) (H.S. Parasher) A.R.-cum-P.S. Assistant Registrar