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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(2)(a) in The Saurashtra Estate Acquisition Act, 1952

(a)[ the form of application to be made to the Collector under Sub-section (2) of section 4A; [Clauses (a) and (b) were inserted by Saurashtra Act. No. XL1V of 1956 section 3.]