Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 41] [Entire Act] State of Tamilnadu - Subsection Section 41(3) in Tamil Nadu Shops and Establishments Act, 1947 (3)The decision of the appellate authority shall be final and binding on both the employer and the person employed.
