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State of Madhya Pradesh - Section

Section 7 in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

7. Time period of recognition.

- Initially recognition shall be granted to a Society/Trust for a period of two years. The schools already having recognition shall be allowed to get an extension of recognition subsequently for further three years. The Society/Trust shall not get recognition for classes 9th and 10th or classes 11th and 12th simultaneously in the same academic year. However on the fulfillment of eligibility conditions, recognition for class 9th or class 11th or for both can be granted in the same year.