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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1) in The West Bengal Factories Rules, 1958

(1)Food, drink and other items served in the canteen shall be sold on a non-profit basis and the prices charged shall be subject to the approval of the Canteen Managing Committee:[Provided that where a canteen is managed by Workers' Co-operative Society, the prices to be charged may include a margin of profit upto a maximum of five percent of its working capital subject to its approval by Canteen Managing Committee.] [Added by the West Bengal Factories (Amendment) Rules, 1991]