Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Tripura - Subsection Section 94(17) in The Tripura Co-operative Societies Rules, 1976 (17)Failure to comply with any time limits specified in this rule shall not in any manner affect the validity of the sanction of the loan by a co-operative land development bank.
