Patna High Court - Orders
Dr. Surendra Prasad @ Dr. Surendra Anal vs The T.M. Bhagalpur University on 18 July, 2013
Author: Navaniti Prasad Singh
Bench: Navaniti Prasad Singh
Patna High Court CWJC No.19042 of 2012 (13) dt.18-07-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19042 of 2012
======================================================
Dr. Surendra Prasad @ Dr. Surendra Anal
.... .... Petitioner/s
Versus
The T.M. Bhagalpur University
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.21610 of 2012
======================================================
Dr. Md. Akhtar Towheed
.... .... Petitioner/s
Versus
The Tilka Manghi Bhagalpur Uni
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.22240 of 2012
======================================================
Smt. Bhagwati Devi
.... .... Petitioner/s
Versus
The Magadh Univerrsity, Bodh G
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.17697 of 2012
======================================================
Shail Devi
.... .... Petitioner/s
Versus
The T.M. Bhagalpur University
.... .... Respondent/s
======================================================
CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD
SINGH
ORAL ORDER
13 18-07-2013As prayed on behalf of learned Principal Additional Advocate General, Bihar, Patna, put up these matters on 19 th August, 2013, under the same heading.
singh/- (Navaniti Prasad Singh, J)
Patna High Court CWJC No.19042 of 2012 (13) dt.18-07-2013