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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Rajasthan - Subsection

Section 83(vii) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(vii)It should be ensured that not only the total expenditure is kept within the limits of the authorised appropriation but also that the funds allotted are expended upon objects for which they have been provided.