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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Goa - Subsection

Section 105(1)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(b)all Development Charges or other charges received by the Planning and Development Authority under this Act or rules, regulations or bye-laws made thereunder;