Section 17(1)(d) in Election Symbols (Reservation and Allotment) Order, 1968

[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

(d)[ the free symbols for each State and Union Territory.] [substituted by Notification No.56/2000/Judl.iii, dated 8.06.1999.]

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