Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 35] [Entire Act]

Union of India - Section

Section 28 in Finance Act, 2013

28. Amendment of section 115AD.

- In section 115 AD of the Income-tax Act, in sub-section (7), in item (i), the following Amendment proviso shall be inserted with effect from the 1st day of April, 2014, namely:-"Provided that the amount of income-tax calculated on the income by way of interest referred to in section 194LD shall be at the rate of five per cent.;".