Gujarat High Court
Jigneshbhai Dhirendrabhai Goswami vs State Of Gujarat & 2....Opponent(S) on 14 March, 2014
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/MCA/416/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION (FOR REVIEW) NO. 416 of 2014
In WRIT PETITION (PIL) NO. 142 of 2013
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JIGNESHBHAI DHIRENDRABHAI GOSWAMI....Applicant(s)
Versus
STATE OF GUJARAT & 2....Opponent(s)
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Appearance:
MR KG PANDIT, ADVOCATE for the Applicant(s) No. 1
GOVERNMENT PLEADER for the Opponent(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 14/03/2014
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) None appears for the applicant when the matter is called out. Even on the last occasion i.e. on 17th February 2014 when the matter was called, nobody appeared for the applicant. Hence, the application is dismissed for default.
Later on, the learned advocate for the applicant appeared and requested to recall the above order. The order is recalled accordingly.
Let the matter appear on 20th March 2014.
(BHASKAR BHATTACHARYA, CJ.) Page 1 of 2 C/MCA/416/2014 ORDER (J.B.PARDIWALA, J.) zgs Page 2 of 2