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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(5)(b) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)Declaration by the placement agency stating that there has been no claimant for the child even after making notification in at least one leading newspaper including a regional language newspaper, TV and Radio announcement and after waiting for a period of one month;