Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] NCT Delhi - Subsection Section 16A(2) in The Delhi Sikh Gurdwaras Act, 1971 (2)The provisions of sections 15 and 16 shall, so far as may be, apply to the conduct of election under sub-section (1).]