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Union of India - Section

Section 14 in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973

14. Fees.

- 1. Every application for examination as engine driver of a fishing vessel shall be accompanied by a fee of Rs. 15/- and every application for examination as engineer of a fishing vessel shall be companied by a fee of Rs. 15/- for each part of the examination.