Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001 25. Publication of list of varieties.— The Authority shall, within such intervals as it thinks appropriate, publish the list of varieties which have been registered during that interval.
