Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(m) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (m)"notified" area' means a district or part of a district or in any other area in respect of which a notification has been duly published under section 5;
