Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ii) in THE NATIONAL COUNCIL FOR TEACHER EDUCATION (AMENDMENT) ACT, 2019 (ii)have offered a course or training in teacher education on or after the appointed day till the academic year 2017-2018; and
