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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(5) in The Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969

(5)Where the documents aforesaid have been taken possession of by the State Government, the licensee or any person authorised in this behalf, shall have access to such documents at all reasonable times and shall also be entitled to take copies thereof or extracts therefrom.