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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(iii) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(iii)on all the sums credited to the subscriber's account after the last day of the preceding year-interest from the date of deposit up to the end of the current year;