Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Bengal Presidency - Section Section 3 in Bengal Excise Act, 1909 3. Provision supplemental to the definition of "intoxicating drug". - [* * *] [Section 3 repealed by section 40 of, and Schedule II to, the Dangerous Drugs Act, 1930 (11 of 1930).]
