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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987

(2)Subject to the provisions contained in sub-section (1), Government may issue such direction as it may think fit setting out the relevant principles which shall guide the authority competent to great certificates under this Act in sanctioning publicity materials for public exhibition.