Andhra Pradesh High Court - Amravati
Life Insurance Corporation Of India, vs Randi Mahalakshmi, on 17 July, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
APHC010065182025
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-133
[3446]
AT AMARAVATI
WRIT PETITION NO: 3888 of 2025
Life Insurance Corporation of India and Others ...Petitioner(s)
Vs.
Randi Mahalakshmi ...Respondent
**********
Advocate for Petitioner: J U M V PRASAD (S C for LIC) Advocate for Respondent: C V R RUDRA PRASAD CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 17th July 2025 PC:
Learned counsel for the petitioners seeks and is granted time for filing rejoinder.
List 11.09.2025.
DHIRAJ SINGH THAKUR, CJ R RAGHUNANDAN RAO, J Vjl