Madras High Court
M.Nagarjan vs The Sate Of Tamil Nadu on 26 August, 2021
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
W.P. Nos. 4657 and 4658 of 2008
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :26.08.2021
CORAM
THE HON'BLE MR.JUSTICE S.M.SUBRAMANIAM
W.P. Nos. 4657 and 4658 of 2008 and
W.M.P. Nos. 1, 1, 2 and 2 of 2008
M.Nagarjan ... Petitioner
in both W.Ps
..vs..
1. The Sate of Tamil Nadu,
Represented by its Secretary to Government,
Home (Transport-I) Department,
Fort St.George, Chennai - 600 009.
2. The State Transport Authority,
Chepauk,
Chennai - 600 005.
3. The Regional Transport Officer,
Pudukottai District,
Pudukottai. ... Respondents
in both W.Ps
Common Prayer: Writ Petition filed under Article 226 of the Constitution
of India praying to issue a Writ of Certiorari, calling for the records of the
first respondent relating to G.O.Ms.No.1184 Home (Transport-I)
Department dated 30.11.2001 and quash the same so far as it relates to the
contact carriage of the petitioner.
1
https://www.mhc.tn.gov.in/judis/
W.P. Nos. 4657 and 4658 of 2008
For Petitioner
in both W.Ps : Mr.M.Palani
For Respondents
in both W.Ps : Mr.V.Veluchamy
Government Advocate
COMMON ORDER
The issue raised in these Writ Petitions is covered by the Judgment passed by this Court which is reported in 2006 (1) CTC 91. However, if any grievance exits to the writ petitioner, it is left open to him to adjudicate the same in the manner known to law.
2. Accordingly, the Writ Petitions stand disposed of. However, there shall be no order as to costs. Consequently, connected Miscellaneous Petitions are closed.
26.08.2021 Index:Yes Speaking order / Non-speaking order vji 2 https://www.mhc.tn.gov.in/judis/ W.P. Nos. 4657 and 4658 of 2008 To
1. The Secretary to Government, The Sate of Tamil Nadu, Home (Transport-I) Department, Fort St.George, Chennai - 600 009.
2. The State Transport Authority, Chepauk, Chennai - 600 005.
3. The Regional Transport Officer, Pudukottai District, Pudukottai.
3https://www.mhc.tn.gov.in/judis/ W.P. Nos. 4657 and 4658 of 2008 S.M.SUBRAMANIAM J.
vji W.P. Nos. 4657 and 4658 of 2008 and W.M.P. Nos. 1, 1, 2 and 2 of 2008 26.08.2021 4 https://www.mhc.tn.gov.in/judis/