Delhi High Court - Orders
Restoration) Suresh Sharma vs Arun Kumar Sinha Chairman Ntro Ors on 5 May, 2025
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1624/2023 CM APPL. 16054/2024(CM For
Restoration)
SURESH SHARMA .....Petitioner
Through: Mr. M.D. Jangra, Adv.
versus
ARUN KUMAR SINHA CHAIRMAN NTRO ORS .....Respondent
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Adv.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 05.05.2025
1. Counsel for the respondents states that a connected matter being CONT.CAS(C) 1633/2023 is listed on 21st May 2025.
2. Accordingly, list this matter as well on 21st May 2025.
3. The main counsel for the petitioner is not available.
4. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 5, 2025/MK/na This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 18:49:44