Section 35(6) in The Punjab Motor Vehicles Rules, 1989
(6)A copy of the order made by the Appellate authority in appeal may be obtained on payment of a fee at the rate of [rupees five] [ Substituted vide Punjab Government Notification No. GSR84/CA/59/88/Ss.28, 38, 65, 93/Amd.(1)94.] per page.
