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State of Tamilnadu - Section

Section 16 in Tamil Nadu Infrastructure Development Board Regulations, 2013

16. Appointment of Project Management Facility (PMF).

(1)For projects of large size and complexity, at any time after recommending a project for implementation under section 14 of the Act, the Board may recommend to the Government the constitution of a Project Management Facility under section 20 of the Act.
(2)The Project Management Facility shall have a Project Manager, with at least ten years of experience in managing projects, as the head of the facility and at least three members who to assist the Project Manager with operations; project finances; and legal issues.
(3)The Project Management Facility shall perform the functions detailed in Appendix V.