Delhi High Court - Orders
Mamta Anand & Ors vs Karvy Financial Servcies Ltd on 24 November, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~210 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13208/2021
MAMTA ANAND & ORS. ..... Petitioners
Through: Mr. Tanmaya Mehta, Advocate
versus
KARVY FINANCIAL SERVCIES LTD ..... Respondent
Through: Mr. Akshay Uppal, Advocate with
Mr. Surbhi D, Advocates
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 24.11.2021 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing]. CM APPLs.41703-41704/2021 (exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. W.P.(C) 13208/2021 & CM 41705/2021 (for stay).
List on 25.11.2021.
PRATEEK JALAN, J NOVEMBER 24, 2021 'j'/ Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:25.11.2021 15:50:11