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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(b) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(b)Description of the building stating the number of store and basements, the number of apartment s and the principal materials of which it sis or to be constructed