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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(a) in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974

(a)"Controller" means Director, Joint Director, Deputy Directors and Assistant Directors of Food, Civil Supplies Officers, Assistant Civil Supplies Officers working under the Supply Department, Government of Orissa within their respective jurisdictions and includes such other officers of the State Government as may be authorised by the State Government by notification in the Official Gazette to perform all or any of the functions of the Controller under this Order in respect of such areas as may be specified in the notification;