Allahabad High Court
Arjun Lal And Others. vs Regional Deputy Director Of Education ... on 16 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 6493 of 1990 Petitioner :- Arjun Lal And Others. Respondent :- Regional Deputy Director Of Education Faizabad And Others. Petitioner Counsel :- G.I.Srivastava Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioners to press this petition. The writ petition is accordingly dismissed for non-prosecution. Interim order, if any, stands vacated. Order Date :- 16.7.2010 RBS/-