Supreme Court - Daily Orders
Dhruvdesh Metasteel Pvt. Ltd. Rep. By ... vs Kiocl Ltd on 21 November, 2022
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.40 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).1684/2017
(Arising out of impugned final judgment and order dated 14-12-2016
in WP No. 45745/2015 passed by the High Court of Karnataka at
Bengaluru)
DHRUVDESH METASTEEL PVT. LTD. REP. BY ITS DIRECTOR
MR. MANGVI LAL DAGA S/O LATE BRIDHICHAND DAGA Petitioner(s)
VERSUS
KIOCL LTD Respondent(s)
([ONLY I.A NO. 157623/2022 IS LISTED][TO BE TAKEN UP ALONG WITH SLP
(c) NO. 6854/2017] IA No. 157623/2022 - CLARIFICATION/DIRECTION)
Date : 21-11-2022 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr P Vishwanatha Shetty, Sr. Adv.
Mr Sharan Thakur, Adv.
Mr Ramesh Babu MR, Adv.
Mr Siddharth Thakur, Adv.
Mr Mahesh Thakur, Adv.
Mr Biswendra Singh, Adv.
Mr Mustafa Sajad, Adv.
Mr Ajay Kanojia, Adv.
Ms Shivani, Adv.
Mr. Ramesh Babu M. R., AOR
For Respondent(s)
Mrs. Anjani Aiyagari, AOR
Mr. S. K. Kulkarni, Adv
Mr. M. Gireesh Kumar, Adv
Mr. Ankur S. Kulkarni, AOR
Ms. Uditha Chakravarthy, Adv
Mr. Jayant Mohan, AOR
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2022.11.22
Mr. Nikhil Goel, AAG, Karnataka
17:58:15 IST
Reason: Mr. V.N.Raghupathy, AOR
Mr. Omkar Kambi, Advocate
Mr. Varun Varma, Advocate
Mr. Adithya Roy, Advocate
Mr. Dhawal Mohan, AOR
Ms. Bina Madhavan Adv.
Mr.S. Udaya Kumar Sagar, Adv
Mr. Lakshay Saini, Adv
Mr. Katubadi Ismail, Adv
M/S. Lawyer S Knit & Co, AOR
Ms. Anshula Vijay Kumar Grover, AOR
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Ninad Laud, Adv.
Mr. Ivo D' Costa, Adv.
Ms. Anshula Grover, Adv.
Ms. Nitika Grover, Adv.
Mr. Siddharth Bhatnagar, Sr. Advocate
Mr. Nirnimesh Dube, Advocate
Mr. Susheel Joseph Cyriac, Advocate
Ms. Pracheta Kar, Advocate
Mr. Aditya Sidhra, Advocate
Mr. Nadeem Afroz, Advocate
M/S. Lex Regis Law Offices, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A NO. 157623/2022
List the application on 12 December 2022 along with other pending applications and SLP(Civil) No 30343 of 2017.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR