Section 14(1) in The Sakri Canals Irrigation Rules, 1952
(1)The authorised Canal Officer shall pay to the Lambardar as remuneration for the performance of the duties mentioned in Rule 13 a proportion of the total water-rate assessed on the occupiers represented by him and calculated as follows :-@ Rs. 2 per Rs. 100 of assessment for all leases.Fractions of a rupee in the total of the assessment and pies in the amount of remuneration shall be omitted.
